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Delhi Court to Tihar Jail: Provide Calling Facility Thrice a Week to Umar Khalid, Sharjeel Imam - (31 Jan 2023)

CRIMINAL

Delhi Court has directed Tihar Jail authorities to provide inmate calling facility for five minutes thrice a week to Umar Khalid, Sharjeel Imam, and others, who are accused in the larger conspiracy case concerning 2020 North-East Delhi riots.

Tags : DELHI COURT   TIHAR JAIL   CALLING FACILITY   NORTH-EAST DELHI RIOTS  

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