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NIA Court Awards Death Penalty to Convict in Gorakhnath Temple Attack Case 2022 - (31 Jan 2023)

CRIMINAL

Special NIA Court in Lucknow District has awarded death penalty to one Ahmad Murtaza Abbasi for forcefully entering the Gorakhnath Temple last year in April and attacking security personnel deployed at the premises with a sickle.

Tags : NIA COURT   GORAKHNATH TEMPLE ATTACK CASE   DEATH PENALTY  

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