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Delhi HC to State: Set Up ‘One Stop Centres’ for Women & Children in Every District - (30 Jan 2023)

CRIMINAL

Delhi High Court has directed the Delhi Government to set up “one stop centres” for Women & Children in every district in compliance of a Supreme Court decision in Nipun Saxena v. Union of India of 2018.

Tags : DELHI HIGH COURT   ONE STOP CENTRES   COMPLIANCE   WOMEN  

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