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Madras HC: Total Ban on Conduct of Religious Meetings Not Possible - (30 Jan 2023)

CIVIL

Madras High Court while allowing Indu Makkal Katchi-Tamizhagam to conduct their State conference on 29th January 2023, has held that there could not be a total ban on conduct of religious meetings.

Tags : MADRAS HIGH COURT   BAN   RELIGIOUS MEETING  

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