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Delhi HC Grants Bail to POCSO Accused After Victim Offers to Stand as Surety for Him - (30 Jan 2023)

CRIMINAL

Delhi High Court has granted bail to a 20 year old in a POCSO case after victim, the wife of accused, told the court that they were in a consensual relationship at the time of alleged offence, and is offering to stand as surety for him in case he is granted bail.

Tags : DELHI HIGH COURT   POCSO   BAIL   SURETY  

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