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Pat. HC Stops Grant-in-Aid Of 609 Madrasas In Bihar Till Completion Of Enquiry On Entitlement - (27 Jan 2023)

CIVIL

Patna High Court has directed the Bihar Government to halt the release of grant-in-aid in favour of 609 Madrasas until the pending enquiry on their entitlement and compliance of statutory provisions is not concluded.

Tags : PATNA HIGH COURT   BIHAR GOVERNMENT   MADRASAS   ENTITLEMENT  

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