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Centre To Del. HC: Not Permissible To Take One Dose Of Covishield And Another Of Covaxin - (27 Jan 2023)

LAW OF MEDICINE

Central Government has informed the Delhi High Court that it is not permissible for an individual to take first dose of Covishield and second dose of Covaxin.

Tags : CENTRAL GOVERNMENT   DELHI HIGH COURT   COVISHIELD   COVAXIN  

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