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Kar. HC Quashes Criminal Proceedings Against Man For Posting ‘Pakistan Zindabad’ Message on FB - (27 Jan 2023)

CRIMINAL

Karnataka High Court has quashed proceedings initiated against a man for posting on his Facebook page a message,the contents of which, as claimed by Police, amounted to insulting the soldiers and disturbing the peace and tranquillity of the society.

Tags : KARNATAKA HIGH COURT   FACEBOOK   TRANQUILITY   SOLDIERS  

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