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CJI DY Chandrachud: 1,091 SC Judgments To Be Released In Regional Languages On Republic Day - (25 Jan 2023)

CONSTITUTION

Chief Justice of India (CJI) DY Chandrachud has said that the process of releasing Supreme Court (SC) judgments in regional languages has begun and as a first step towards the same, 1,091 judgments of the top court will be released in Odia, Garo and other regional languages on Republic Day.

Tags : CHIEF JUSTICE OF INDIA   DY CHANDRACHUD   JUDGMENTS   SUPREME COURT  

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