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SC Sets Aside Allahabad HC Order Refusing To Entertain YES Bank's Plea - (25 Jan 2023)

BANKING

Supreme Court has set aside the Allahabad High Court order refusing to entertain the Yes Bank plea challenging police investigation into an FIR lodged by the Essel Group in connection with the bank-Dish TV dispute on pledging of shares.

Tags : SUPREME COURT   ALLAHABAD HIGH COURT   YES BANK   ESSEL GROUP  

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