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Ker. HC Directs Claims Commissioner To Start Proceedings For Quantification Of Loss From Next Week - (25 Jan 2023)

CIVIL

Kerala High Court has directed the Claims Commissioner to commence proceedings for quantification of the damages caused on account of Flash Hartal called by Popular Front of India (PFI) in September 2022, from next week onwards.

Tags : KERALA HIGH COURT   CLAIMS COMMISSIONER   QUANTIFICATION   FLASH HARTAL   POPULAR FRONT OF INDIA  

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