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Bom. HC Grants Pre-Arrest Bail to Neighbour Booked Under SC/ST Act for Whistling - (25 Jan 2023)

CRIMINAL

Bombay High Court has granted anticipatory bail to three persons accused of committing atrocities against a member of a Scheduled Caste observing that mere creation of sound by accused in his own house cannot mean that it was with sexual intent.

Tags : BOMBAY HIGH COURT   ANTICIPATORY BAIL   SEXUAL  

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