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AAAR: Administering Of COVID-19 Vaccine By Hospitals Attracts 5% GST - (25 Jan 2023)

GOODS AND SERVICES TAX

Andhra Pradesh Appellate Authority for Advance Ruling (AAAR) has observed that hospitals must pay 5% Goods and Service Tax (GST) when administering the COVID-19 vaccine.

Tags : APPELLATE AUTHORITY FOR ADVANCE RULING   GOODS AND SERVICE TAX   HOSPITALS  

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