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Bom. HC Refuses To Stop GoDaddy From Registering Future Domain Names Infringing Swiggy’s Trademark - (25 Jan 2023)

INTELLECTUAL PROPERTY RIGHTS

Bombay High Court while refusing to stop GoDaddy, a Domain Name Registrar from registering future domain names infringing Swiggy’s trademark has directed it to inform food delivery service ‘Swiggy’ each time a domain name containing its trademark ‘SWIGGY’ is registered.

Tags : BOMBAY HIGH COURT   GODADDY   SWIGGY   TRADEMARK  

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