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Kerala HC Directs State To Revise Minimum Wages Of Nurses In Private Sector - (24 Jan 2023)

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Kerala High Court has directed the State government to revise the minimum wage of nurses working in the private sector in the State. The Court has directed that the said exercise ought to be undertaken within a period of 3 months.

Tags : KERALA HIGH COURT   MINIMUM WAGE   3 MONTHS  

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