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Patna HC: Departmental Proceeding Against Employee Abates With Death; No Substitution In His Place - (24 Jan 2023)

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Patna High Court has reiterated that departmental proceedings against a delinquent employee abate with his death and therefore, no one can be substituted in his place to represent him to put forward a defence.

Tags : PATNA HIGH COURT   DEPARTMENTAL PROCEEDINGS   EMPLOYEE  

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