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Ori. HC: Don't Release Salaries Of Collector Till Compensation is Released For Land Acquired In 1961 - (24 Jan 2023)

LAND ACQUISITION

Orissa High Court has directed that the salaries of Collector and two other senior officers of the Angul district administration shall not be released till payment of compensation to the people whose land was acquired in 1961.

Tags : ORISSA HIGH COURT   COMPENSATION   LAND  

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