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Delhi HC on Virbhadra Singh’s Case: ED’s Order of Attaching Kin's Assets will Continue - (27 Apr 2016)

Delhi HC has said ED's provisional order of attaching some assets of Himachal Chief Minister Virbhadra Singh's two children in a money laundering case would continue but all subsequent proceedings against them would remain stayed.

Tags : DELHI HC   VIRBHADRA SINGH  

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