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Del. HC Seeks Centre’s Response On Plea Challenging Blocking Of Satirical Website ‘Dowry Calculator’ - (24 Jan 2023)

CIVIL

Delhi High Court has sought Union Government's response on a plea moved by journalist Tanul Thakur against blocking of his website “Dowry Calculator”, a satire on India’s dowry system.

Tags : DELHI HIGH COURT   DOWRY CALCULATOR   TANUL THAKUR   DOWRY  

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