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Bom. HC Directs Police To Not Take Action Against Rakhi Sawant In 'Obscene Video' Circulation Case - (24 Jan 2023)

CIVIL

Bombay High Court has asked the Police not to arrest celebrity Rakhi Sawant till Tuesday in a case filed by another model. According to the prosecution, Rakhi Sawant showed some videos of the complainant which are sexually explicit in nature to the media.

Tags : BOMBAY HIGH COURT   RAKHI SAWANT   SEXUALLY  

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