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Kerala Govt. Introduces Legal Internship Programme For ST Community Law Graduates - (23 Jan 2023)

EDUCATION

Kerala Government has introduced 'Unnathi', a Legal Internship Programme for 25 LLB graduates from the Scheduled Tribe community at an estimated cost of ?1,62,00,000. The training will be with designated Senior Advocates in the Kerala High Court.

Tags : KERALA GOVERNMENT   SCHEDULED TRIBE.  

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