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All. HC Grants Bail To Nizamuddin Khan Booked Under UAPA For Alleged PFI Connection - (23 Jan 2023)

CRIMINAL

Allahabad High Court has granted bail to Nizamuddin Khan, the State President of the Social Democratic Party of India (SDPI) in the UAPA case over his alleged connection with the banned organization Popular Front of India (PFI) and involvement in anti-national activities.

Tags : ALLAHABAD HIGH COURT   NIZAMUDDIN KHAN   UAPA   POPULAR FRONT OF INDIA  

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