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All. HC Grants Anticipatory Bail To Man Accused Of Inciting Public To Demolish Gyanvapi Mosque - (23 Jan 2023)

CRIMINAL

Allahabad High Court has granted anticipatory bail (till submission of the police report, if any) to a man accused of inciting the public to demolish the Gyanvapi Mosque.

Tags : ALLAHABAD HIGH COURT   ANTICIPATORY BAIL   GYANVAPI  

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