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All. HC Stays Rs.1,081 Crores GST Demand Against Paytm - (23 Jan 2023)

GOODS AND SERVICES TAX

Allahabad High Court has stayed the Goods and Service Tax (GST) demand of Rs. 1,081 crores against Paytm.

Tags : ALLAHABAD HIGH COURT   GOODS AND SERVICE TAX   PAYTM  

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