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AAR, Telangana: 18% GST Payable On The Forest Permit Fee - (23 Jan 2023)

GOODS AND SERVICES TAX

Authority for Advance Ruling (AAR), Telangana has observed that 18% Goods and Services Tax (GST) is payable on the forest permit fee.

Tags : AUTHORITY FOR ADVANCE RULING   GOODS AND SERVICES TAX   FOREST  

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