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Madras HC Asks State "Why Don't You Close Retail TASMAC Outlets By 9:30 PM Instead Of 10 PM?" - (23 Jan 2023)

COMMERCIAL

Madras High Court has recently asked the state government if it was reasonable to close the retail liquor vending shops associated with TASMAC by 9:30 pm and keep the bars running till 10 pm so that the last minute consumers do not end up consuming alcohol on the streets.

Tags : MADRAS HIGH COURT   TASMAC   ALCOHOL   LIQUOR  

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