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Gujarat Court: Problems On Earth Will Be Solved the Day Cow Slaughter Is Stopped - (23 Jan 2023)

CIVIL

Gujarat Court while sentencing 22-year-old man to life imprisonment for illegally transporting cattle from the state of Maharashtra, has recently said that all problems of the earth will be solved and the well-being of the earth will be established the day no drop of blood of cow drops on the earth.

Tags : GUJARAT COURT   LIFE IMPRISONMENT   COW  

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