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MP High Court Junks Plea Alleging Illegality In Sale Of Tickets in Ind vs. NZ ODI Match - (23 Jan 2023)

CIVIL

Madhya Pradesh High Court while observing that a PIL on the basis of newspaper reporting is not maintainable, has dismissed a PIL alleging that illegality and fraud has been committed in the sale of tickets for the 3rd ODI Cricket Match between India and New Zealand to be played on Jan 24 in Indore.

Tags : MADHYA PRADESH HIGH COURT   PUBLIC INTEREST LITIGATION   CRICKET MATCH   INDIA   NEW ZEALAND  

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