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Delhi HC Appoints Justice Sikri to Oversee Funds Utilization in ISSF Shooting World Cup 2023 - (20 Jan 2023)

CIVIL

Delhi High Court while appointing retired Supreme Court judge, Justice Arjan Kumar Sikri, as Administrator to oversee utilization of funds in upcoming ISSF Shooting World Cup, 2023, has observed that country’s prestige will be affected if there is any impediment in organizing the World Cup event.

Tags : DELHI HIGH COURT   ISSF SHOOTING WORLD CUP   FUNDS  

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