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Delhi HC: Can’t Continue Look Out Circular Against Prannoy Roy & Radhika Roy in Perpetuity - (20 Jan 2023)

CRIMINAL

Delhi High Court has questioned CBI on a look out circular issued against journalists Prannoy Roy and Radhika Roy in 2019 and said that the agency cannot continue it in perpetuity and that the matter cannot go on like this.

Tags : DELHI HIGH COURT   LOOK OUT CIRCULAR   PRANNOY ROY   CBI  

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