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SC Forms Panel to Protect Heritage Sites in Rajasthan After State's Negligence - (19 Jan 2023)

ENVIRONMENT

Supreme Court has constituted a five-member Supervisory Committee headed by Former Chief Justice of the Bombay and Rajasthan High Courts Pradeep Nandrajog for the protection and renovation of several heritage sites in the State of Rajasthan.

Tags : SUPREME COURT   HERITAGE SITES   SUPERVISORY COMMITTEE  

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