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All. HC: Use Terms District Judiciary & Trial Courts Instead Of 'Subordinate Judiciary/Courts - (19 Jan 2023)

CIVIL

Allahabad High Court has issued a notification stating that the terms 'district judiciary' and 'trial Courts' shall be used instead of 'subordinate judiciary' and 'subordinate Courts', respectively, in reference to all Courts other than the High Court, in Uttar Pradesh.

Tags : ALLAHABAD HIGH COURT   DISTRICT JUDICIARY   TRIAL COURTS   SUBORDINATE JUDICIARY  

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