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Delhi HC to CBI: Don’t Act on Lokpal Order for Probe Against MCD Officials - (18 Jan 2023)

CRIMINAL

Delhi High Court has directed Central Bureau of Investigation (CBI) to not act on the order passed by Lokpal of India directing the central agency to initiate a probe against officials of MCD over a complaint alleging illegal and unauthorized constructions in South Delhi area.

Tags : DELHI HIGH COURT   CBI   LOKPAL   MCD  

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