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SC Cautions Courts: Wikipedia Not Completely Dependable - (18 Jan 2023)

CIVIL

Supreme Court while cautioning courts and adjudicating authorities against use of 'wikipedia' for legal dispute resolution, has observed that these sources, despite being a treasure trove of knowledge, are based on a crowd­-sourced and user-­generated editing model that is not completely dependable.

Tags : SUPREME COURT   WIKIPEDIA   DEPENDABLE  

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