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All. HC to Schools in UP: Refund/Adjust 15% Fees Paid During COVID-19 Pandemic - (17 Jan 2023)

EDUCATION

Allahabad High Court has directed schools in Uttar Pradesh to refund or adjust 15% of extra fees charged during 2020-21 academic session, when the COVID-19 pandemic forced them to shut, towards fees to be paid in the future.

Tags : ALLAHABAD HIGH COURT   SCHOOL   FEES   COVID-19  

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