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Delhi HC to State: Expedite Process of Filling Up Vacancies of Public Prosecutors in the Capital - (17 Jan 2023)

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Delhi High Court while observing that 108 courts in capital are non-functional for want of public prosecutors, has called upon the Delhi government to expedite the process of filling up vacancies of public prosecutors in the capital.

Tags : DELHI HIGH COURT   PUBLIC PROSECUTORS   VACANCIES  

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