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Delhi HC to YRF: Prepare Audio Description & Subtitles for Hearing & Visually Impaired People - (17 Jan 2023)

MEDIA AND COMMUNICATION

Delhi High Court has directed Yash Raj Films (YRF) to prepare audio description, close captioning and subtitles in Hindi language for the OTT release of its upcoming movie Pathaan to make it accessible for hearing and visually impaired persons.

Tags : DELHI HIGH COURT   YASH RAJ FILMS   AUDIO DESCRIPTION   OTT   PATHAAN  

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