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Mumbai Court Drops Charges Against 9 Accused in 2006 Malegaon Blast Case - (26 Apr 2016)

Mumbai court has dropped charges framed against nine Muslim youths for their alleged role in the September 2006 Malegaon blast case due to lack of evidence. At least 37 people had died in the Malegaon blast.

Tags : MUMBAI COURT   MALEGAON BLAST  

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