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Bom. HC to Rapido: Shut Down Operations in Maharashtra Immediately - (16 Jan 2023)

COMMERCIAL

Bombay High Court while hearing Rapido’s plea challenging the state’s refusal to grant licenses to entities like it, has directed bike taxi aggregator Rapido undertook to close down all its services – bike taxi, rickshaw and food delivery in Maharashtra till January 20, 2023.

Tags : BOMBAY HIGH COURT   RAPIDO   LICENSES  

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