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SC Division Bench Delivers Split Verdict in Civil Appeal from Specific Performance Suit - (16 Jan 2023)

CIVIL

Supreme Court division bench comprising Justices M.R. Shah and B.V. Nagarathna a split verdict in a civil appeal arising out of a suit seeking specific performance of an agreement of sale on whether the plaintiff is entitled to the decree of specific relief.

Tags : SUPREME COURT   SPECIFIC PERFORMANCE SUIT   CIVIL APPEAL   AGREEMENT OF SALE  

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