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SC: Raises Serious Questions When Accused Suggest Which Body Should Investigate Case - (13 Jan 2023)

CRIMINAL

Supreme Court while hearing an SLP moved by CBI challenging Allahabad High Court’s order which directed transfer of a dowry-death case investigation, has observed that when there's a single word itself from the accused as to who is to investigate the case that raises a serious question.

Tags : SUPREME COURT   INVESTIGATE   DOWRY DEATH  

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