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Gujarat HC Cautioned Against Uncontrolled Human Interference in Wildlife Spots - (12 Jan 2023)

CIVIL

Gujarat High Court while cautioning against uncontrolled human interference in wildlife spots has observed that if human beings start entering the territories of the wild animals, then wild animals are also likely to reciprocate in the same fashion.

Tags : GUJARAT HIGH COURT   WILDLIFE SPOTS   HUMAN INTERFERENCE  

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