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Patna HC Registers Suo Moto Case Against Advocate Accused of Attempting to Rape Law Intern - (12 Jan 2023)

CRIMINAL

Patna High Court has initiated a suo motu case against an advocate, named Niranjan Kumar who has been accused of attempting to rape a law student-intern inside his office last month.

Tags : PATNA HIGH COURT   SUO MOTO   ATTEMPT TO RAPE   INTERN  

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