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Delhi HC to BCI: Legal Profession Will Become Outdated if LLB Courses Not Re-Structured - (12 Jan 2023)

EDUCATION

Delhi High Court has told Bar Council of India (BCI) to reconsider existing structure of LLB courses in order to increase diversity of knowledge in the legal profession, or legal profession will otherwise become outdated.

Tags : DELHI HIGH COURT   LLB COURSES   LEGAL PROFESSION   OUTDATED   DIVERSITY  

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