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Delhi Court Denies Bail to Accused in Air India Mid-Air Urination Case - (12 Jan 2023)

CRIMINAL

Delhi Court while denying bail to accused Shankar Mishra in case for urinating on an elderly woman on a New York-Delhi Air India flight in November last year, has observed that alleged act of the accused is utterly disgusting and repulsive and is sufficient to outrage modesty of any woman.

Tags : DELHI COURT   AIR INDIA MID-AIR URINATION   OUTRAGING MODESTY OF WOMAN   BAIL  

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