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Orissa HC: Precedents Must be Applied in Context - (11 Jan 2023)

CIVIL

Orissa High Court while disapproving the manner in which counsel for petitioner sought to place reliance on certain judgments has held that judgments can’t be construed mechanically in adjudication of cases and must be applied having regard for the given facts of a case.

Tags : ORISSA HIGH COURT   PRECEDENTS   JUDGMENT   CONTEXT  

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