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Kerala HC: Inclusion of Non-Woven Bags of 60 GSM and Above in List of Single Use Plastic is Illegal - (11 Jan 2023)

ENVIRONMENT

Kerala High Court has held that inclusion of non-woven bags of 60GSM and above in list of banned single use plastic items without regard to GSM standards, and in violation of the provisions of the Plastic Waste Management Rules, 2016 is arbitrary and illegal.

Tags : KERALA HIGH COURT   NON-WOVEN BAGS   SINGLE USE PLASTIC  

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