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Delhi HC: Can’t Promote Officers of Central Health Services Mechanically - (10 Jan 2023)

SERVICE

Delhi High Court has held that promotion under Dynamic Assured Career Progression Scheme of Central Health Services cannot be made in a mechanical manner solely on basis of number of years of service without considering employee’s grading in Annual Confidential Report.

Tags : DELHI HIGH COURT   PROMOTION   DYNAMIC ASSURED CAREER PROGRESSION SCHEME   ANNUAL CONFIDENTIAL REPORT  

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