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Delhi HC: Ad Industry Would Loathe Government Dictated Regulations - (10 Jan 2023)

MEDIA AND COMMUNICATION

Delhi High Court while dismissing plea filed to restrain Advertising Standards Council of India from creating impediments in broadcast of advertisement has observed that advertisement industry thrives on creativity and freedom of expression and would loathe a government dictated regulation.

Tags : DELHI HIGH COURT   ADVERTISEMENT   ADVERTISING STANDARDS COUNCIL OF INDIA   REGULATION  

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