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Madras HC Restraints TANGEDCO Employees from Going on Strike - (10 Jan 2023)

SERVICE

Madras High Court while temporarily restraining employees of TANGEDCO from going on a strike on January 10 or on any future date has observed that since electricity is an essential service, if employees went on strike, it would affect the public at large.

Tags : MADRAS HIGH COURT   STRIKE   ELECTRICITY   ESSENTIAL SERVICE  

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